CRLR/70/2021
2021 Latest Caselaw 993 UK

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                                  CRLR No.70 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. Amar Murti Shukla, learned counsel for the revisionist.

Mr. Siddharth Bisht, learned B.H. for the State.

Heard.

This criminal revision is directed against the judgment and order dated 10.12.2020 passed by learned Judge, Family Court, Nainital in criminal case no.10 of 2019, "Sushma Vs. Ankur".

Admit.

Issue notice to the private respondent. Steps to be taken within seven days. List the matter immediately after service.

(R.C. Khulbe, J.) 17.03.2021 Sukhbant