CRLR/72/2021
2021 Latest Caselaw 992 UK

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                                  CRLR No.72 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. Zafar Siddique, learned counsel for the revisionists.

Mr. Siddharth Bisht, learned B.H. for the State.

Heard.

This criminal revision is directed against the judgment and order dated 21.03.2020 passed by learned Additional District and Sessions Judge-I, Udham Singh Nagar in S.T. No.290 of 2013.

Admit.

List on 23.03.2021 after fresh.

(R.C. Khulbe, J.) 17.03.2021 Sukhbant