CRJA/13/2021
2021 Latest Caselaw 990 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                   COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures

                                  CRJA No.13 of 2021
                                  Hon'ble R.C. Khulbe, J.

Ms. Pushpa Bhatt, learned Dy. A.G. for the State.

Heard.

This jail appeal is directed against the judgment and order dated 20.12.2017 passed by learned Special Judge (N.D.P.S.), Roorkee, District- Haridwar, in S.T. No.02 of 2013, "State Vs. Rahmat Ali".

The appeal is time barred. Mr. Pooran Singh Rawat, learned counsel is appointed as amicus curiae.

Registry is directed to inform him. List the matter on 25.03.2021.

(R.C. Khulbe, J.) 17.03.2021 Sukhbant