CRLA/164/2019
2021 Latest Caselaw 982 UK

                Office Notes,
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      Date                                  COURT'S OR JUDGES'S ORDERS
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                                  CRLA No.164 of 2019
                                  Hon'ble R.C. Khulbe, J.

Mr. Devesh Bishnoi, learned counsel for the appellant.

Mr. Ramji Shrivastava, learned counsel for the appellant in CRLA Nos. 115, 116, 138 & 139 of 2019.

Mr. S.R.S. Gill, learned counsel for the appellant in CRLA No.125 of 2019.

Ms. Monika Pant, learned counsel for CBI.

It is submitted by learned counsel for the appellants that although they have received the paper book, but there is a need to look the same.

List this matter on 03.05.2021, at the request of learned counsel for the appellants.

In the meantime, learned counsel for the appellants will provide translated copy of impugned judgment.

(R.C. Khulbe, J.) 17.03.2021 BS