RERA APPEAL/1/2021
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                                      RERA Appeal No.01 of 2021

                                      Hon'ble Sharad Kumar Sharma, J.

Mrs. Neetu Singh, Advocate for the appellant.

The counsel for the appellant prays for and is granted a week's time to place on record the Letter No.1051 dated 11.09.2019, which finds reference in para 5 of the impugned judgment, which is under challenge before this Court.

Put up this writ petition on 25.03.2021 as fresh.

(Sharad Kumar Sharma, J.) 17.03.2021 Arti