Citation : 2021 Latest Caselaw 929 UK
Judgement Date : 16 March, 2021
CLCON No.391 of 2020 Hon'ble Manoj Kumar Tiwari, J.
Mr. D.K. Bankoti, Advocate holding brief of Mr. Alok Mahra, Advocate for the petitioner.
Mr. Pradeep Hairiyal, Standing Counsel for the State.
Learned Standing Counsel made a statement that the judgment dated 10.07.2020 passed by the Court in WPSS No.1406 of 2019 has been complied with.
This statement is not disputed by Mr. D.K. Bankoti, Advocate appearing for the petitioner.
Since the order has been complied with, therefore, nothing survives. Contempt petition is, accordingly, closed.
Notice issued to the respondent is hereby discharged.
(Manoj Kumar Tiwari, J.) 16.03.2021 Rajni
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