CRLA/78/2021
2021 Latest Caselaw 899 UK

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                                  CRLA No.78 of 2021

                                  Hon'ble R.C. Khulbe, J.

Mr. D.C.S Rawat, learned counsel for the appellant.

Mr. Siddharth Bisht, learned B.H. for the State.

Heard.

This appeal is directed against the judgment and order dated 02.03.2021 passed by learned Addl. Sessions Judge, Dehradun, in Special Sessions Trial No.32 of 2018, State vs. Dheer Singh and another.

Admit.

Summon the LCR.

List the matter on 26.03.2021 after fresh.

(R.C. Khulbe, J.) 15.03.2021 Sukhbant