CRLA/75/2021
2021 Latest Caselaw 866 UK

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                                  CRLA No.75 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. S.K. Mandal, learned counsel for the appellant.

Mrs. Pushpa Bhatt, learned Dy.A.G. for the State.

Heard.

This appeal is directed against the judgment and order dated 24.02.2021 passed by learned Addl. Sessions Judge, Khatima, District Udham Singh Nagar, in Sessions Trial No.01.2015, State vs. Dharmendra Kumar and others.

Admit.

Summon the LCR.

List this matter on 07.04.2021. In the meantime, learned counsel for the State will file objection to the bail application (IA No.01 of 2021)

(R.C. Khulbe, J.) 12.03.2021 BS