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WPMS/170/2018
2021 Latest Caselaw 862 UK

Citation : 2021 Latest Caselaw 862 UK
Judgement Date : 12 March, 2021

Uttarakhand High Court
WPMS/170/2018 on 12 March, 2021
                         Office Notes,
                      reports, orders or
                       proceedings or
SL. No      Date                                     COURT'S OR JUDGES'S ORDERS
                        directions and
                      Registrar's order
                       with Signatures
         12.03.2021                        WPMS No.170 of 2018
                                           Hon'ble Sharad Kumar Sharma, J.

Mr. Mahavir Singh Tyagi, Senior Advocate assisted by Mr. Chandra Prakash, Advocate, for the petitioner.

Mr. Suyash Pant, Brief Holder with Mr. M.S. Bisht, Brief Holder, for the State.

Arguments heard.

Judgment reserved.

(Sharad Kumar Sharma, J.) 12.03.2021

NR/

 
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