WPPIL/96/2019
2021 Latest Caselaw 838 UK

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                         COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      10.03.2021                        WPPIL No. 96 of 2019
                                        Hon'ble Raghvendra Singh Chauhan, C.J.
                                        Hon'ble Alok Kumar Verma, J.

Mr. Vikas Bahuguna, learned counsel for the petitioner.

Mr. B.P.S. Mer, learned Brief Holder for the State.

Mr. M.S. Tyagi, learned senior counsel assisted by Mr. Chandra Prakash, learned counsel for respondent nos. 3 to 7.

Mr. Tejpal Singh, learned counsel for the applicant.

Arguments heard.

Judgment reserved.

(Alok Kumar Verma, J.) (Raghvendra Singh Chauhan, C.J.) 10.03.2021 10.03.2021

Mamta