WPSS/2899/2018
2021 Latest Caselaw 836 UK

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                                  WPSS No. 2899 of 2018
                                  Hon'ble Ravindra Maithani, J.

Mr. Bhagwat Mehra, Advocate for the petitioner.

Mr. P.C. Bisht, Additional Chief Standing Counsel for the State/respondent Nos.1 to 3.

Mr. Gopal Kumar Verma, Standing Counsel for the State of U.P./respondent Nos.4 and 5.

Arguments heard.

Judgment reserved.

(Ravindra Maithani, J.) 10.03.2021

Sanjay