WPMS/563/2021
2021 Latest Caselaw 827 UK

Citation : 2021 Latest Caselaw 827 UK
Judgement Date : 10 March, 2021

Uttarakhand High Court

WPMS/563/2021 on 10 March, 2021

 IN THE HIGH COURT OF UTTARAKHAND
            AT NAINITAL
          ON THE 10TH DAY OF MARCH, 2021
                            BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI
          Writ Petition (M/S) No. 563 of 2021
BETWEEN:

Mamta Gehlot @ Mamta                       ...Petitioner
        (By Mr. Aditya Sigh, Advocate)

AND:

District Magistrate, Udham Singh Nagar
& others                          ...Respondents
        (By Mr. G.S. Negi, Additional C.S.C. for the State and Mr.
        A.M. Shaklani, Advocate for respondent nos. 3 & 4)

                          JUDGMENT

Mr. Aditya Singh, learned counsel for the petitioner seeks permission to withdraw the present writ petition with liberty to file fresh writ petition with better particulars.

2. In the interest of justice, permission granted.

3. Accordingly, writ petition is dismissed as withdrawn with the aforesaid liberty.

(MANOJ KUMAR TIWARI, J.) Aswal

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