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WPSS/19799/1995
2021 Latest Caselaw 803 UK

Citation : 2021 Latest Caselaw 803 UK
Judgement Date : 9 March, 2021

Uttarakhand High Court
WPSS/19799/1995 on 9 March, 2021
WPSS No.2557 of 2001 (Old No.19799/1995)
Hon'ble Ravindra Maithani, J.

Mr. C.K. Sharma, Advocate for the petitioner.

Ms. Anjali Bhargava, Additional CSC for the State.

Heard.

Judgment reserved.

(Ravindra Maithani, J.) 09.03.2021

AR/

 
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