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SA/20/2021
2021 Latest Caselaw 796 UK

Citation : 2021 Latest Caselaw 796 UK
Judgement Date : 9 March, 2021

Uttarakhand High Court
SA/20/2021 on 9 March, 2021
                         Office Notes,
                      reports, orders or
                       proceedings or
SL. No      Date                                           COURT'S OR JUDGES'S ORDERS
                        directions and
                      Registrar's order
                       with Signatures
         09.03.2021                        IA No.02 of 2021 (Delay Condonation Application in time barred SA)
                                           In
                                           SA No.20 of 2021
                                           Hon'ble Sharad Kumar Sharma, J.

Mr. I.P. Kohli, Advocate, for the appellant.

This appeal has been preferred by the plaintiff/appellant against the judgment and decree dated 21.12.2019, passed by the learned District Judge, Chamoli (Gopeshwar) in Civil Appeal No.03 of 2014 "Mahendra Lal and others Vs. Chandra Singh", along with the delay condonation application explaining the delay of 348 days, which has chanced in filing of the second appeal.

Issue notices to the respondents on the delay condonation application. Steps to be taken by the plaintiff/appellant within a period of ten days from today.

List this matter after service of the notices on the respondents.

(Sharad Kumar Sharma, J.)

09.03.2021

NR/

 
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