GA/14/2013
2021 Latest Caselaw 783 UK

                      Office Notes,
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         Date                                         COURT'S OR JUDGES'S ORDERS
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      09.03.2021                        G.A. No. 14 of 2013
                                        Hon'ble Raghvendra Singh Chauhan, C.J.
                                        Hon'ble Alok Kumar Verma, J.

Mr. J.S. Virk, learned Deputy Advocate General assisted by Mr. Rakesh Kumar Joshi and Mr. Rohit Dhyani, Brief Holders for the appellant-State of Uttarakhand.

Ms. Pushpa Joshi, learned Senior counsel assisted by Mr. Naveen Chandra Tewari, learned counsel for the respondent.

For the reasons stated, this Court

does not find any merit in the appeal filed

by the State. Therefore, it is hereby

dismissed.

Detailed judgment to follow.

(Alok Kumar Verma, J.)(Raghvendra Singh Chauhan, C.J.) 09.03.2021 09.03.2021

Negi