WPMS/497/2017
2021 Latest Caselaw 752 UK

Citation : 2021 Latest Caselaw 752 UK
Judgement Date : 8 March, 2021

Uttarakhand High Court

WPMS/497/2017 on 8 March, 2021

 IN THE HIGH COURT OF UTTARAKHAND
                      AT NAINITAL
           ON THE 8TH DAY OF MARCH, 2021
                             BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


        WRIT PETITION (M/S) No. 497 of 2017

BETWEEN:

Divisional Forest Officer/
Public Information Officer,
Nainital Forest Division,
Nainital.                                       ..........Petitioner
        (There is no representation for the petitioner)

AND:
State Information Commission,
Uttarakhand, Dehradun
and others.                                     ....Respondents
        (There is no representation for the respondents)


                          JUDGMENT

There is no representation for the petitioner.

2. The writ petition is dismissed for non- prosecution.

(MANOJ KUMAR TIWARI, J.) Arpan

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