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AO/259/2020
2021 Latest Caselaw 713 UK

Citation : 2021 Latest Caselaw 713 UK
Judgement Date : 5 March, 2021

Uttarakhand High Court
AO/259/2020 on 5 March, 2021
AO No.259 of 2020
Hon'ble Ravindra Maithani, J.

Mr. Sudhir Kumar, Advocate for the appellants.

Mr. R.S. Negi, Advocate holding brief of Mr. R.C. Mishra, Advocate for respondent no.1.

At the request of learned counsel for respondent no.1, list this case after two weeks.

Till the next date of listing, the operation and effect of the impugned judgment dated 15.12.2020 passed by learned District Judge, Nainital in Civil Appeal No. 14 of 2018, shall remain stayed.

(Ravindra Maithani,J.) 05.03.2021

AR/

 
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