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SPLA/186/2020
2021 Latest Caselaw 629 UK

Citation : 2021 Latest Caselaw 629 UK
Judgement Date : 3 March, 2021

Uttarakhand High Court

SPLA/186/2020 on 3 March, 2021

SPLA No. 186 of 2020
In
GA No. 128 of 2020

Hon'ble R.C. Khulbe, J.

Mr. Ranjan Ghildiyal, learned A.G.A. for the State/appellant.

Mr. Mohd. Umar, learned counsel for the respondent.

Learned counsel for the appellant/ State is directed to produce the translated copy of the impugned judgment.

List this matter on 12.04.2021 for hearing on delay condonation application.

(R.C. Khulbe, J.) Parul 03.03.2021

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