CRLR/91/2021
2021 Latest Caselaw 1255 UK

             Office Notes, reports,
             orders or proceedings
SL.
      Date     or directions and                  COURT'S OR JUDGES'S ORDERS
No
             Registrar's order with
                  Signatures

                                      CRLR No.91 of 2021
                                      Hon'ble R.C. Khulbe, J.

Mr. Parikshit Saini, learned counsel for the revisionist.

Mr. P.S. Uniyal and Ms. Shivangi Gangwar, learned B.H. for the State.

Heard.

This criminal revision is directed against the judgment and order dated 15.03.2021 passed by learned Family Judge, Haridwar, in Case No.131 of 2011, 'Sunny vs. Deepanjali.

Admit.

Summon the LCR.

Issue notice to respondent no.2. Steps be taken within three days by both ways.

List this matter after service.

(R.C. Khulbe, J.) 31.03.2021 BS