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SPA/132/2021
2021 Latest Caselaw 1197 UK

Citation : 2021 Latest Caselaw 1197 UK
Judgement Date : 25 March, 2021

Uttarakhand High Court
SPA/132/2021 on 25 March, 2021
                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                           COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      25.03.2021                        SPA No. 132 of 2021
                                        Hon'ble Raghvendra Singh Chauhan, C.J.
                                        Hon'ble Alok Kumar Verma, J.

Mr. T.A. Khan, learned Senior Counsel assisted by Mr. Hasnain Raza, learned counsel for the appellant.

Mr. J.C. Pandey, learned Brief Holder for the State/respondent Nos.1 to 3.

Mr. Jitendra Chaudhary, learned counsel for the respondent No.10.

For the reasons stated above, this

Court does not find any merit in the

present appeal. Therefore, the Special

Appeal is hereby dismissed.

Detailed judgment to follow.

(Alok Kumar Verma, J.)(Raghvendra Singh Chauhan, C.J.) 25.03.2021 25.03.2021

JKJ/Pant

 
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