WPMS/474/2021
2021 Latest Caselaw 1195 UK

Citation : 2021 Latest Caselaw 1195 UK
Judgement Date : 25 March, 2021

Uttarakhand High Court

WPMS/474/2021 on 25 March, 2021

     IN THE HIGH COURT OF UTTARAKHAND
                      AT NAINITAL
           ON THE 25TH DAY OF MARCH, 2021
                            BEFORE:
     HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


         WRIT PETITION (M/S) No. 474 of 2021

 BETWEEN:

 Yuvraj.                                          ....Petitioner
         (By Mr. A.M. Shukla, Advocate)

 AND:
 Deputy Commissioner,
 Commercial Tax,
 Haldwani and others.                          ......Respondents
         (Mr. Vinod Nautiyal, Deputy Advocate General for the
         State of Uttarakhand)


                          JUDGMENT

Learned counsel for the petitioner submits that he does not want to press the writ petition, therefore, he seeks permission of this Court to withdraw this writ petition.

2. Permission is granted.

3. The writ petition is dismissed as withdrawn.

(MANOJ KUMAR TIWARI, J.) Arpan

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