CRLR/58/2021
2021 Latest Caselaw 1148 UK

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                            CRLR No.58 of 2021
                            Hon'ble R.C. Khulbe, J.

Mr. Rajendra Arya, learned counsel for the revisionist.

Mr. V.S. Rathore, learned AGA for the State.

This revision is directed against the judgments dated 12.5.2016 and 24.2.2021 passed by the Trial Court and Appellate Court respectively.

Admit the revision. Summon the LCR.

List on 15.4.2021 for hearing on the bail application (IA 1/21).

(R.C. Khulbe, J.) 24.03.2021 Rdang