CLCON/424/2017
2021 Latest Caselaw 1136 UK

     IN THE HIGH COURT OF UTTARAKHAND
                         AT NAINITAL
             ON THE 24th DAY OF MARCH, 2021
                               BEFORE:
        HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI

             Contempt Petition No. 424 of 2017

BETWEEN:
         Bal Krishna                                    ....Petitioner
         (There is no representation for the petitioner)


AND:
         Arvind Singh Hyanki                       ....Respondent
         (Mr. Pradeep Hairiya, Standing Counsel for the State of
         Uttarakhand)



                             JUDGMENT

Since decision on petitioner's representation has been taken by Secretary, Drinking Water, Uttarakhand on 06.10.2017, therefore, the order passed in WPSS No. 1650 of 2012 stands complied with. Thus, nothing survives in this contempt petition.

2. Accordingly, Contempt Petition is closed. Contempt notice issued against respondent is hereby discharged.

(MANOJ KUMAR TIWARI, J.) Navin