WPPIL/25/2021
2021 Latest Caselaw 1133 UK

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                         COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      24.03.2021                        WPPIL No. 25 of 2021
                                        Hon'ble Raghvendra Singh Chauhan, C.J.
                                        Hon'ble Alok Kumar Verma, J.

Ms. Kamini Jaiswal, learned Senior Counsel assisted by Mr. Rahul Consul, learned Counsel for the petitioner.

Mr. N.S. Pundir, learned Deputy Advocate General with Mr. Anil K. Bisht, learned Additional Chief Standing Counsel for the State.

Arguments heard.

Judgment reserved.

(Alok Kumar Verma, J.)(Raghvendra Singh Chauhan, C.J.) 24.03.2021 24.03.2021

Mamta/Neha