FA/81/2010
2021 Latest Caselaw 1103 UK

                Office Notes,
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                                  FA No.81 of 2010
                                  Hon'ble R.C. Khulbe, J.

At the request of Mr. Pranav Singh, learned counsel holding brief of Mr. Aditya Singh, learned counsel for the appellant, list this matter on 16.04.2021.

In the meantime, learned counsel for the appellant will file translated copies of impugned judgment as well as the statements of witnesses.

(R.C. Khulbe, J.) 23.03.2021 BS