C482/336/2018
2021 Latest Caselaw 1100 UK

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                                  C482 No. 336 of 2018

                                  Hon'ble N.S. Dhanik, J.

Mr. Ganesh Kandpal, learned counsel for the applicants.

Mr. S.S. Adhikari, learned A.G.A. for the State.

Mr. T.P.S. Takuli, learned counsel for respondent no. 2.

Arguments heard. Judgment reserved.

(N.S. Dhanik, J.) 23.03.2021

AK