CLCON/194/2017
2021 Latest Caselaw 1099 UK

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                                  CLCON No. 194 of 2017
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. Krishan Kumar Verma, Advocate for the petitioner.

Mr. Sandeep Kothari, Advocate for respondent.

In view of pendency of special appeal against judgment rendered by Writ Court, list this matter on 25.06.2021.

(Manoj Kumar Tiwari, J.) 23.03.2021 Navin