CLCON/200/2017
2021 Latest Caselaw 1096 UK

Citation : 2021 Latest Caselaw 1096 UK
Judgement Date : 23 March, 2021

Uttarakhand High Court

CLCON/200/2017 on 23 March, 2021

     IN THE HIGH COURT OF UTTARAKHAND
                      AT NAINITAL
            ON THE 23rd DAY OF MARCH, 2021
                            BEFORE:
        HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI

          CONTEMPT PETITION NO. 200 OF 2017


BETWEEN:
         Dr. Vineet Kumar                    ......Petitioner
         (Ms. Usha Tamta, Advocate, holding brief of Mr. Vinay
         Kumar, Advocate)



AND:
         Dr. Krishan Kant Paul & another .....Respondents

                         JUDGMENT

Ms. Sudha Tamta, learned counsel, holding brief of Mr. Vinay Kumar, learned counsel for petitioner submits that order dated 22.03.2017, passed by Division Bench of this Court, in WPSB No. 112 of 2017, has been complied with.

2. In view of such statement, Contempt Petition is closed.

(MANOJ KUMAR TIWARI, J.) Navin

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