WPMS/380/2021
2021 Latest Caselaw 1072 UK

 IN THE HIGH COURT OF UTTARAKHAND
                     AT NAINITAL
          ON THE 22ND DAY OF MARCH, 2021
                            BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


        WRIT PETITION (M/S) No. 380 of 2021

BETWEEN:

Almora Urban
Cooperative Bank Ltd.                          .......Petitioner
        (Mr. Siddhartha Sah, Advocate)

AND:
The Registrar,
Cooperative Societies Uttarakhand
and others.                                 ....Respondents
        (Mr. Pradeep Hariya, Standing Counsel for the State of
        Uttarakhand and Mr. Suhaas Ratna Joshi, Advocate for
        respondent no. 3)


                        JUDGMENT

This withdrawal application (I.A. No. 3 of 2021) has been filed on behalf of petitioner.

2. In view of the facts mentioned in the withdrawal application, the same is allowed.

3. Consequently, the writ petition is dismissed as withdrawn.

4. Interim order, if any, stands vacated.

(MANOJ KUMAR TIWARI, J.) Arpan