AO/51/2021
2021 Latest Caselaw 1017 UK

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                                  AO No.51 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. Amar Murti Shukla, learned counsel for the appellant.

This appeal from order is directed against the judgment and order dated 06.02.2020 passed by the M.A.C.T., Dehradun in MAC No.218 of 2017.

Heard.

Admit.

Summon the LCR.

Issue notice to the respondents. Steps be taken within a week. List thereafter.

(R.C. Khulbe, J.) 18.03.2021 BS