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WPCRL/1980/2020
2021 Latest Caselaw 1012 UK

Citation : 2021 Latest Caselaw 1012 UK
Judgement Date : 18 March, 2021

Uttarakhand High Court
WPCRL/1980/2020 on 18 March, 2021
             IN THE HIGH COURT OF UTTARAKHAND
                               AT NAINITAL
          THE HON'BLE THE CHIEF JUSTICE SRI RAGHVENDRA SINGH CHAUHAN

                                      AND

                    THE HON'BLE SRI JUSTICE ALOK KUMAR VERMA

            WRIT PETITION (CRL) NO. 1980 OF 2020

                             18TH MARCH, 2021

BETWEEN:

Sherwood Diocesan College & another                              .....Petitioners.


and

State of Uttarakhand & others                                    ....Respondents

Counsel for the petitioners : Mr. Pankaj Kumar.

Counsel for the respondents              :         Mr.    J.S.     Virk,   learned
                                                   Deputy    Advocate      General
                                                   with   Mr.     Rohit    Dhyani,
                                                   learned       Brief Holder for
                                                   the State.

The Court made the following:

JUDGMENT: (per Hon'ble The Chief Justice Sri Raghvendra Singh Chauhan)

Mr. Pankaj Kumar, the learned counsel for the

petitioners wishes to withdraw this petition.

2. The Writ Petition is, hereby, dismissed as

withdrawn.

3. Pending application, if any, also stands disposed of.

(RAGHVENDRA SINGH CHAUHAN, C.J.)

(ALOK KUMAR VERMA, J.) Dated: 18th March, 2021 NISHANT

 
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