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WPMS/1218/2021
2021 Latest Caselaw 2158 UK

Citation : 2021 Latest Caselaw 2158 UK
Judgement Date : 30 June, 2021

Uttarakhand High Court
WPMS/1218/2021 on 30 June, 2021
                   Office Notes,
                reports, orders or
                 proceedings or
SL. No   Date
                  directions and
                Registrar's order
                 with Signatures
                                     WPMS No. 1218 of 2021
                                     Hon'ble Sharad Kumar Sharma, J.

(Through Video Conferencing)

Mr. Arvind Vashistha, Senior Advocate assisted by Mr. Vivek Pathak, Advocate for the petitioner.

Mr. Ajay Singh Bisht, Addl. C.S.C. for the State of Uttarakhand.

Mr. I.P. Kohli, Advocate for respondent No. 2.

The learned Senior Counsel for the petitioner, in support of his contention pertaining to the sustainability of the issue raised in the Writ petition, wants to place reliance on certain judgments.

The learned Senior Counsel is requested to supply the copy of the judgments to the Court, as well as to the learned counsel, appearing for the respondents.

Put up this Writ Petition on 2nd July, 2021.

(Sharad Kumar Sharma, J.) Dated 30.06.2021 Shiv

 
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