SPLA/55/2021
2021 Latest Caselaw 2154 UK

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                                  SPLA No.55 of 2021
                                  With
                                  GA No. 23 of 2021
                                  Hon'ble R.C. Khulbe, J.

Ms. Manisha Rana Singh, learned A.G.A. along with Ms. Sonika Khulbe, learned B.H. for the State/ appellant.

Heard this matter through video conferencing. This Government appeal is preferred against the judgment and order dated 22.12.2020, passed by learned Sessions Judge, Almora in criminal case no.47 of 2019, Govind Singh vs. State of Uttarakhand.

Application for leave to appeal is also preferred.

Issue notice to the respondent. Steps within seven days. Summon the lower court record. List thereafter.

(R.C. Khulbe, J.) 30.06.2021 Sukhbant