WPMS/1099/2021
2021 Latest Caselaw 2125 UK

                Office Notes,
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      Date                                    COURT'S OR JUDGES'S ORDERS
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                                  WPMS No.1099 of 2021
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. T.A. Khan, Senior Advocate appearing for the petitioner.

Mr. Bhupendra Bisht, Advocate for the respondent.

Heard learned counsel for the parties through video conferencing.

For the reasons stated, Correction application (MCC No.2/2021) is allowed.

The date mentioned in 7th line of para- 1 of the judgment and order dated 14.06.2021, as "03.08.2021", be read as "26.03.2021".

(Manoj Kumar Tiwari, J.) 29.06.2021

Rajni