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WPSS/677/2021
2021 Latest Caselaw 2029 UK

Citation : 2021 Latest Caselaw 2029 UK
Judgement Date : 23 June, 2021

Uttarakhand High Court
WPSS/677/2021 on 23 June, 2021
                   Office Notes,
                reports, orders or
                 proceedings or
sl. No   Date                                    COURT'S OR JUDGES'S ORDERS
                  directions and
                Registrar's order
                 with Signatures
                                     WPSS No.677 of 2021
                                     Hon'ble Sharad Kumar Sharma, J.

(Via video conferencing). Mr. Vinodanand Barthwal, Advocate, for the petitioner.

Mr. P.C. Bisht, Standing Counsel, for the State of Uttarakhand.

As prayed for by the learned counsel for the petitioner, put up this writ petition on 24.06.2021.

In the meantime, the Registry is directed to download the copy of the judgment dated 28.08.2020, as passed by the Hon'ble Apex Court in Civil Appeal No.3984 of 2010, and place the same on record of the present writ petition.

(Sharad Kumar Sharma, J.) 23.06.2021

NR/

 
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