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SPA/335/2020
2021 Latest Caselaw 1972 UK

Citation : 2021 Latest Caselaw 1972 UK
Judgement Date : 21 June, 2021

Uttarakhand High Court
SPA/335/2020 on 21 June, 2021
                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                         COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      21.06.2021                        SPA No. 335 of 2020
                                        With
                                        Connected cases.
                                        Hon'ble Raghvendra Singh Chauhan, CJ.
                                        Hon'ble Alok Kumar Verma, J.

Mr. Rakesh Thapliyal, learned counsel for the appellant.

Mr. Shobhit Saharia, learned counsel for respondent No. 1.

Mr. S.S. Chauhan, learned counsel for respondent Nos. 3 & 4.

The learned counsel for the parties are

directed to submit a complete chronology of

events, along with the list of dates, and the

relevant documents. For, there have been a

series of litigations between the parties, which

have been decided by this Court by different

judgments / orders.

They are further directed to submit their

written arguments in each Special Appeal.

The interim order dated 14.01.2021 shall continue till further orders.

List this case on 15.07.2021.

(Alok Kumar Verma, J.) (Raghvendra Singh Chauhan, CJ)

21.06.2021 21.06.2021

Rathour

 
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