Citation : 2021 Latest Caselaw 1969 UK
Judgement Date : 21 June, 2021
Office Notes, reports,
orders or proceedings
SL.
Date or directions and COURT'S OR JUDGES'S ORDERS
No
Registrar's order with
Signatures
WPSS No.677 of 2021
Hon'ble Sharad Kumar Sharma, J.
(Via Video Conferencing)
Mr. Vinoda Nand Barthwal, Advocate for the petitioner.
Mr. P.S. Bisht, Addl. C.S.C. for the State of Uttarakhand.
During the course of argument, the learned counsel for the petitioner wants to place reliance on certain judgments, which had been rendered by the Hon'ble Apex Court. He is directed to supply copy of the same on E-mail of the High Court. Apart from it, he will also ensure to serve copy of the writ petition on the respondents because the respondents have made a statement that they are not in receipt of the copy of the writ petition filed by the petitioner.
Put up this writ petition on 23.06.2021 as fresh.
(Sharad Kumar Sharma, J.) 21.06.2021 Arti `
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