WPMS/2231/2019
2021 Latest Caselaw 1904 UK

 IN THE HIGH COURT OF UTTARAKHAND
            AT NAINITAL
            ON THE 16THDAY OF JUNE, 2021
                           BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI
         Withdrawal Application No. 10655 of 2021
                           IN
         Writ Petition (M/S) No. 2231 of 2019
BETWEEN:
TDS Management Consultant
Pvt. Ltd                                    ...Petitioner

        (By Mr. Vikash Uniyal, Advocate)

AND:
State of Uttarakhand & others               ...Respondents

        (By Ms. Mamta Bisht, Deputy Advocate General for the
        State of Uttarakhand)

                         JUDGMENT

1. Mr. Vikash Uniyal, learned counsel for the petitioner submits that in view of the subsequent development, petitioner does not want to press the writ petition and he seeks permission to withdraw the writ petition.

2. In view of the statement so made by learned counsel for the petitioner, the withdrawal application is allowed and the writ petition is dismissed as withdrawn.

(MANOJ KUMAR TIWARI, J.) Aswal