SPA/208/2021
2021 Latest Caselaw 2736 UK

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                          COURT'S OR JUDGES'S ORDERS
No                   directions and
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                    with Signatures
      30.07.2021                        SPA No. 208 of 2021

                                        Hon'ble Raghvendra Singh Chauhan, C.J.
                                        Hon'ble Alok Kumar Verma, J.

Mr. Amar Murti Shukla, learned counsel for the appellant. Mr. S.S. Chauhan, learned Deputy Advocate General for the State.

For the reasons stated, this Court

does not find any merit in the present

appeal. Therefore, it is hereby dismissed.

Detailed judgment to follow.

(Alok Kumar Verma, J.)(Raghvendra Singh Chauhan, C.J.) 30.07.2021 30.07.2021

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