WPMS/2371/2019
2021 Latest Caselaw 2700 UK

Citation : 2021 Latest Caselaw 2700 UK
Judgement Date : 29 July, 2021

Uttarakhand High Court

WPMS/2371/2019 on 29 July, 2021

 IN THE HIGH COURT OF UTTARAKHAND
                        AT NAINITAL
            ON THE 29THDAY OF JULY, 2021
                                BEFORE:
   HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


        WRIT PETITION (M/S) No. 2371 of 2019

BETWEEN:

Seeds Educational &
Research Limited & others.                      ..........Petitioners
        (By Mr. P.R. Mullick, Advocate)

AND:
Union of India & another.                      .....Respondents
        (By Mr. Sanjay Bhatt, Standing Counsel for Union of
        India)


                          JUDGMENT

Learned counsel for the petitioners seeks permission of this Court to withdraw this writ petition, with liberty to file fresh petition, in view of subsequent developments which have taken place.

2. Permission is granted.

3. The writ petition is dismissed as withdrawn with liberty as aforesaid.

(MANOJ KUMAR TIWARI, J.) Arpan

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