CRLA/229/2021
2021 Latest Caselaw 2699 UK

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                                  CRLA No.229 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. Ganesh Kandpal, learned counsel for the appellant.

Mrs. Manisha Rana Singh, learned A.G.A. along with Ms. Sonika Khulbe, learned B.H. for the State.

Heard this matter through video conferencing.

This criminal appeal is preferred against the judgment and order dated 18.06.2021, passed by learned Special Judge (NDPS Act, Almora, in S.S.T. No.20 of 2019, State vs. Jonny and others.

Admit.

Summon the lower court record. List thereafter.

(R.C. Khulbe, J.) 29.07.2021 BS