FA/50/2021
2021 Latest Caselaw 2249 UK

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                             COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      05.07.2021                        FA No. 50 of 2021
                                        Hon'ble Raghvendra Singh Chauhan, CJ.
                                        Hon'ble Alok Kumar Verma, J.

Mr. C.K. Sharma, learned counsel for the appellant.

Issue notice to the respondent. Rule

made returnable within four weeks.

Call for the lower court record.

The operation of the impugned judgment

and decree dated 15.03.2021, passed by the

learned Judge, Family Court, Udham Singh

Nagar in Civil Suit No. 349 of 2020, is hereby

stayed.

List this case as soon as the lower court

record is received.

(Alok Kumar Verma, J.) (Raghvendra Singh Chauhan, CJ)

05.07.2021 05.07.2021

Rathour