WPMS/1747/2020
2021 Latest Caselaw 8 UK

Citation : 2021 Latest Caselaw 8 UK
Judgement Date : 4 January, 2021

Uttarakhand High Court

WPMS/1747/2020 on 4 January, 2021

WPMS No. 1747 of 2020
Hon'ble Sharad Kumar Sharma, J.

Mr. T.A. Khan, Senior Advocate for the petitioner.

Mr. Sudhir Kumar, Standing Counsel for the State.

Mr. Sandeep Kothari, Advocate for the private respondent(s).

Looking to the nature of controversy involved, while dictating the judgment, the presence of the learned counsel for the respective parties is necessary. Both the counsels have ensured to put their appearance and participating in the physical hearing.

Put up this writ petition day after tomorrow i.e. 06.01.2021 along with connected matters.

(Sharad Kumar Sharma, J.) 04.01.2021 Mahinder/

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