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WPMS/1295/2018
2021 Latest Caselaw 75 UK

Citation : 2021 Latest Caselaw 75 UK
Judgement Date : 7 January, 2021

Uttarakhand High Court
WPMS/1295/2018 on 7 January, 2021
WPMS No. 1295 of 2018
Hon'ble Sharad Kumar Sharma, J.

Mr. Anil Anthwal, Advocate for the petitioner.

Mr. R.C. Arya, Standing Counsel for the State of Uttarakhand.

After having heard the learned counsel for the parties on the review application (MCC No. 905 of 2019) as well as the objection filed in opposition to it; I do not find any good ground to review the judgment rendered by this Court on 28.03.2019.

Accordingly, the review application is dismissed.

(Sharad Kumar Sharma, J.) 07.01.2021 Pooja

 
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