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FA/33/2006
2021 Latest Caselaw 35 UK

Citation : 2021 Latest Caselaw 35 UK
Judgement Date : 5 January, 2021

Uttarakhand High Court
FA/33/2006 on 5 January, 2021
FA No. 33 of 2006
Hon'ble N.S. Dhanik, J.

(Via Video Conferencing)

Mr. I.P. Kohli, learned Standing Counsel for the State/appellant.

Mr. Anil Kumar Joshi, learned counsel for the respondent.

At the request of learned counsel for the State/appellant, list this case after Winter Vacation.

Meanwhile, translated copy of the impugned judgment be filed.

(N.S. Dhanik, J.) 05.01.2021

SB

 
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