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WPMS/1953/2017
2021 Latest Caselaw 28 UK

Citation : 2021 Latest Caselaw 28 UK
Judgement Date : 5 January, 2021

Uttarakhand High Court
WPMS/1953/2017 on 5 January, 2021
WPMS No. 1953 of 2017
Hon'ble Lok Pal Singh, J.

Mr. Prateek Tripathi, Advocate holding brief of Mr. Vipul Sharma, Advocate for the petitioner.

Ms. Anjali Bhargava and Mr. P.C. Bisht, Addl. C.S.C. with Mr. N.P. Sah and Mr. Sushil Vasishtha Standing Counsel for the State.

Mr. Naresh Pant, Advocate for respondent nos. 3 & 4.

Arguments heard.

Judgment reserved.

(Lok Pal Singh, J.) mamta 05.01.2021

 
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