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SA/6/2021
2021 Latest Caselaw 239 UK

Citation : 2021 Latest Caselaw 239 UK
Judgement Date : 15 January, 2021

Uttarakhand High Court
SA/6/2021 on 15 January, 2021
SA No. 6 of 2021
Hon'ble Alok Kumar Verma, J.

Mr. Arvind Vasistha, learned Senior Advocate assisted by Ms. Priyanka Agarwal, learned counsel for the appellant.

Heard, perused and gone through the record.

Mr. Arvind Vashisth, learned Senior Advocate has relied upon the judgment passed by the Hon'ble Apex Court in the case of "Shyam Sunder Sharma vs. Panna Lal Jaiswal and others, AIR 2005 SC 226.

Issue notices to the respondents on the Delay condonation application. Steps to be taken within a week.

Post on 16.03.2021.

(Alok Kumar Verma, J.) 15.01.2021 JKJ/Neha

 
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