Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

WPSS/3647/2017
2021 Latest Caselaw 199 UK

Citation : 2021 Latest Caselaw 199 UK
Judgement Date : 14 January, 2021

Uttarakhand High Court

WPSS/3647/2017 on 14 January, 2021

WPSS No. 3647 of 2017
Hon'ble Sharad Kumar Sharma, J.

Mr. Bhagwat Mehra, Advocate for the petitioner.

Mr. R.C. Arya, Standing Counsel for the State of Uttarakhand.

The correction / amendment application (IA No. 16886 of 2021) preferred by the petitioners would stand allowed.

The description of petitioner No.25 as Padam Ram is directed to be corrected and read as "Param Ram".

Accordingly, the judgment of 9th July, 2018, so far it relates to the applicant to the Correction /amendment application would read petitioner No.25 as "Param Ram.

(Sharad Kumar Sharma, J.) Dated 14.01.2021 Shiv

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs