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CLCON/115/2017
2021 Latest Caselaw 168 UK

Citation : 2021 Latest Caselaw 168 UK
Judgement Date : 13 January, 2021

Uttarakhand High Court

CLCON/115/2017 on 13 January, 2021

CLCON No. 115 of 2017
Hon'ble Sharad Kumar Sharma, J.

Mr. S.K. Mandal, Advocate for the petitioner.

Mr. Ajay Singh Bisht, Addl. C.S.C. for the State of Uttarakhand.

As prayed for by the learned Addl. C.S.C., he wants to complete his instructions as to whether as a consequence of the judgment sought to be enforced, what action has been taken for the removal of the encroachers ?

List on 22nd February, 2021.

(Sharad Kumar Sharma, J.) Dated 13.01.2021 Shiv

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