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CRJA/97/2020
2021 Latest Caselaw 135 UK

Citation : 2021 Latest Caselaw 135 UK
Judgement Date : 12 January, 2021

Uttarakhand High Court
CRJA/97/2020 on 12 January, 2021
CRJA No. 97 of 2020
Hon'ble Raghvendra Singh Chauhan, C.J.
Hon'ble Manoj Kumar Tiwari, J.

Mr. Arvind Vashisth, learned Senior Advocate is appointed as Amicus Curiae on behalf of the appellant.

Heard.

Admit.

Call for the record.

List this case as soon as the record is received.

Registry is directed to furnish a copy of the judgment as well as the copy of the record to Mr. Arvind Vashisth, learned Senior Advocate, once the record is received.

(Manoj Kumar Tiwari, J.) (Raghvendra Singh Chauhan, C.J.) 12.01.2021 12.01.2021

Aswal

 
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